Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Chattisgarh - Subsection Section 29(2) in Chhattisgarh Food and Nutritional Security Act, 2012 (2)Every notification issued under sub-section ( 1 ), shall be laid, as soon as may be after it is issued, before the State Legislative Assembly.
