Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 73AB in The Maharashtra Co-Operative Societies Act, 1960 73AB. Cessation of membership of committee held by virtue of office under Government etc. - [* * *] [Sections 73AA and 73AB were deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 31, (w.e.f. 14-2-2013).]
