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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(i) in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014

(i)"person interested" includes all persons claiming an interest in compensation to be made on account of the acquisition of right of user in land under the Act;