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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(iii)"Common Entrance Test-AC (Ed.CET-AC)" means the test conducted by the Association of Colleges of Education under Private Management for admission of students into the B.Ed. course offered in various Private Colleges of Education under Management Quota as per their option.