Section 14(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(4)The Secretary shall advise the Committee and its Chairman in the light of the provisions of the Act, rules and bye-laws framed under the Act and directions of the Board or the [Chairman of Board] [Substituted vide Notification No. 11/13/93- M3/5762, dated 27.8.2003.] issued from time to time and previous decisions of the Committee. His opinion shall be recorded in the proceedings of the Committee.
