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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in sub-section (4) and sub-section (5), for the words ^^nks'kh O;fDr the word ^^vfHk;qDr shall be substituted;