Delhi High Court - Orders
Adigear International vs Canara Bank on 22 May, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021
ADIGEAR INTERNATIONAL ..... Petitioner
Through: Mr.Hrishikesh Baruah, Mr.Anurag
Mishra and Mr.Kumar Kshitz, Advocates.
versus
CANARA BANK ..... Respondent
Through: Mr.Yashu Rustagi, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 22.05.2023
1. Learned counsel appearing on behalf of the respondent-Bank prays for some time to file the written synopsis and relevant judgments to be relied upon by them. Let the same be filed within a period of four weeks from today.
2. List on 31.10.2023.
PURUSHAINDRA KUMAR KAURAV, J MAY 22, 2023/MJ This is a digitally signed order.
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