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Delhi High Court - Orders

Adigear International vs Canara Bank on 22 May, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~23
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3152/2021
                                                ADIGEAR INTERNATIONAL                                                       ..... Petitioner
                                                                                      Through: Mr.Hrishikesh Baruah, Mr.Anurag
                                                                                      Mishra and Mr.Kumar Kshitz, Advocates.

                                                                                      versus

                                                CANARA BANK                                                                ..... Respondent
                                                                                      Through: Mr.Yashu Rustagi, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 22.05.2023

1. Learned counsel appearing on behalf of the respondent-Bank prays for some time to file the written synopsis and relevant judgments to be relied upon by them. Let the same be filed within a period of four weeks from today.

2. List on 31.10.2023.

PURUSHAINDRA KUMAR KAURAV, J MAY 22, 2023/MJ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:50:56