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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2)(i) in The Maharashtra Devdasi System (Abolition) Act, 2005

(i)to detect and prevent the contravention of, the provisions of this Act by any person in the area of his jurisdiction, by taking such action under this Act as he deems fit; and to report such cases to the concerned District Committee;