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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(3) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(3)The Government after considering the appeal, may pass any appropriate order either reducing or increasing the penalty and such order passed by the Government shall be final.Form A[See rule 15(2), (3) and (4)]PermitDepartment of Animal Husbandry HaryanaBook No. ......................... Serial No.......................... Dated :......................... Details of permit fee deposited :............................ Receipt No.......................... Dated................ Amount................. Shri ......................... S/o......................... resident of......................... District......................... State......................... is hereby permitted to export.............. animals (number in words....................) the description of which is given hereunder, from the State of Haryana to......................(Place/Station/District/State)Name and address of purchaser (optional) :Description