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Madhya Pradesh High Court

Lakhanlal Raikwar vs Satpura Narmada Kshetriya Graminj Bank on 30 April, 2016

WP-7482-2015

(LAKHANLAL RAIKWAR Vs SA TPURA NARMADA KSHETRIYA GRAMINJ BANK)
30-04-20

16 As prayed by Shri Vipin Mishra, counsel for the petitioner, list this matter along with W.P.No.21372/13. (SUJOY PAUL) JUDGE