Madhya Pradesh High Court
Lakhanlal Raikwar vs Satpura Narmada Kshetriya Graminj Bank on 30 April, 2016
WP-7482-2015 (LAKHANLAL RAIKWAR Vs SA TPURA NARMADA KSHETRIYA GRAMINJ BANK) 30-04-20
16 As prayed by Shri Vipin Mishra, counsel for the petitioner, list this matter along with W.P.No.21372/13. (SUJOY PAUL) JUDGE