Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 44Q in Jharkhand Co-operative Societies Act, 2008 44Q. Restriction regarding area of operation. - There shall be no restriction regarding area of operation for the conduct of business by a society under Short Term Co-operative Credit Structure.
