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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(2)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)unless a declaration as to the identify of the publisher thereof signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and