Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(1) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 (1)The Vice-Chancellor shall be appointed by the Chancellor on the recommendations of the Government in the manner as may be prescribed by this Act and the Statutes.
