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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(2)(b) in The Goa, Daman and Diu Irrigation Act, 1973

(b)all works, embankments, structures, and supply and escape channels connected with such canals, channels, pipes or reservoirs, bandharas, weirs, tanks and all roads constructed for the purpose of facilitating the construction or maintenance of such canals, channels, pipes or reservoirs;