Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Himachal Pradesh - Subsection Section 24(xii) in The Himachal Pradesh Goods and Services Tax Act, 2017 (xii)such other person or class of persons as may be notified by the Government, on the recommendations of the Council.
