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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(e) in Rules Made Under Bengal Ferries Act, 1885

(e)the liability or otherwise of the lessee to provide and to keep in order the landing stages, and the rest houses/or traveller-sheds, if any, at either or both termini of the crossing;