Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(za) in The Aircraft (Security) Rules, 2011

(za)"Security programme" means written measures specified by the Commissioner to be adopted by an entity to safeguard Civil Aviation against acts of unlawful interference;