Supreme Court - Daily Orders
State Of M.P vs Shabab Khan on 18 April, 2017
Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul
ITEM NO.801 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8145/2016
(Arising out of impugned final judgment and order dated 08/02/2016
in WPPIL No.8199/2013 passed by the High Court of M.P. at Indore)
SUMIT KUMAR GARG AND ORS Petitioner(s)
VERSUS
SATYA NARAYAN SOMANI AND ORS Respondent(s)
Date : 18/04/2017 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr.C.U.Singh, Sr.Adv.(Mentioned by)
Ms. Liz Mathew, Adv.
For Respondent(s) Mr.Pranav Sachdeva, Adv.
Upon being mentioned the Court made the following
O R D E R
Be not eliminated from the date it is presently shown for hearing i.e. 05.05.2017.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.04.18 16:28:08 TLT Reason: