Section 39(6)(iii) in The U.P. Judicial Service Rules, 2001

[Cites 0, Cited by 0] [Section 39(6)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(6)(iii) in The U.P. Judicial Service Rules, 2001

(iii)For any examination held by the Commission whose advertisement has been published before the commencement of the rules, the syllabus for such examination shall be such as it was prescribed immediately before such commencement.

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State of Uttar Pradesh - Subsection

Section 39(6)(iii) in The U.P. Judicial Service Rules, 2001