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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(g) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(g)An Insurance Web Aggregator, before seeking a renewal of certificate of registration, shall ensure that the Principal Officer and the Authorised Verifiers have undergone renewal training not before six months of the expiry of three years validity of his previous fresh/ renewal trainingfrom an institution recognized by the Authority.