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Calcutta High Court

Alom Extrusion Limited & Anr vs Deputy Commissioner on 19 July, 2021

Author: Md. Nizamuddin

Bench: Md. Nizamuddin

OD 7

                                      ORDER SHEET

                                  WPO 270 of 2017
                          IN THE HIGH COURT AT CALCUTTA
                         CONSTITUTIONAL WRIT JURISDICTION
                                   ORIGINAL SIDE

                                ALOM EXTRUSION LIMITED & ANR.
                                               VS
                        DEPUTY COMMISSIONER, CENTRAL EXCISE AND ORS.

 BEFORE:
 The Hon'ble JUSTICE MD. NIZAMUDDIN
 Date: 19th July, 2021.

 (Via Video Conference)

                                                  Mr. Raj Mohan Chattoraj,
                                                  Ms. Divya Tiwary, Advs.
                                                        ...for the petitioner
                                                  Mr. Amitabrata Roy,
                                                  Ms. Aishwarya Rajashree, Advs.
                                                        ...for the respondents

The Court: Both the parties are present. Since the affidavits are complete, this matter is treated as ready for hearing. List this matter for final hearing on 23th August, 2021. Both parties should be ready with short written notes of argument. Leave is granted to file Vakalatnama in the department.

(MD. NIZAMUDDIN, J.) TR/ 2