Calcutta High Court
Alom Extrusion Limited & Anr vs Deputy Commissioner on 19 July, 2021
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
OD 7
ORDER SHEET
WPO 270 of 2017
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
ALOM EXTRUSION LIMITED & ANR.
VS
DEPUTY COMMISSIONER, CENTRAL EXCISE AND ORS.
BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date: 19th July, 2021.
(Via Video Conference)
Mr. Raj Mohan Chattoraj,
Ms. Divya Tiwary, Advs.
...for the petitioner
Mr. Amitabrata Roy,
Ms. Aishwarya Rajashree, Advs.
...for the respondents
The Court: Both the parties are present. Since the affidavits are complete, this matter is treated as ready for hearing. List this matter for final hearing on 23th August, 2021. Both parties should be ready with short written notes of argument. Leave is granted to file Vakalatnama in the department.
(MD. NIZAMUDDIN, J.) TR/ 2