Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(iii) in Mustard Seeds and Rape Seeds (oil seed) Grading and Marking Rules, 2012 (iii)the premises shall have adequate storage facilities with pucca floor and free from rodent and insect infestation,
