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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(6)(a) in Tamil Nadu Teachers Education University Act, 2008

(a)There shall be paid to the Vice-Chancellor a fixed salary of twenty five thousand rupees per mensem or such higher salary as may be fixed by the Government from time to time, and he shall be entitled without payment of rent to the use of a furnished residence throughout his term of office, and no charge shall fall on the Vice-Chancellor personally in respect of the maintenance of such residence. He may be entitled to such other perquisites as may be provided in the statutes.