Section 58(2)(d) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 4] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(d) in The Motor Vehicles Act, 1988

(d)if the vehicle is used or adapted to be used for the carriage of passengers solely or in addition to goods, the number of passengers for whom accommodation is provided,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 58(2)(d) in The Motor Vehicles Act, 1988