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[Cites 1, Cited by 0]

Madras High Court

M.Murugesan vs The District Collector on 14 August, 2023

Author: B.Pugalendhi

Bench: B.Pugalendhi

                                                                            WP(MD)No.17579 of 2022


                      BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 14.08.2023

                                                   CORAM:

                             THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                         WP(MD)No.17579 of 2022
                                                 and
                                         WMP(MD)No.17958 of 2022

                M.Murugesan                                                  .. Petitioner

                                                       v.

                1.The District Collector,
                  Sivaganga District,
                  Sivaganga.

                2.The Project Development Officer,
                  Sivaganga District,
                  Sivaganga.

                3.The Block Development Officer,
                  Thirupathur Taluk,
                  Sivaganga District.

                4.The Tahsildar,
                  Sivaganga Taluk,
                  Sivaganga District.                                        .. Respondents

                          Writ Petition filed under Article 226 of the Constitution of India

                seeking issuance of a Writ of Mandamus directing the respondents 1 to 4 to


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https://www.mhc.tn.gov.in/judis
                                                                             WP(MD)No.17579 of 2022


                shift the location set forth for the drama stage to any other alternate

                location, by considering the petitioner's representations dated 16.06.2022

                and 25.07.2022.

                                     For Petitioner      : Mr.S.Sivasubramanian

                                     For Respondents : Mrs.D.Farjana Ghousia,
                                                     Special Government Pleader
                                                                for R.1, R.2, R.4

                                                            Mr.A.Sivanupandian
                                                                    for R.3
                                                        *****

                                                        ORDER

The petitioner, with a grievance that the respondents are attempting to put a drama stage in his land, has submitted a representation and thereafter, filed this writ petition.

2.Learned Special Government Pleader, based on written instructions given by the Commissioner, Thirupathur, dated 03.05.2023, submitted that the petitioner's representation was duly considered and the proposal for constructing the drama stage has been shifted to another location.

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https://www.mhc.tn.gov.in/judis WP(MD)No.17579 of 2022

3.Recording the aforesaid submission, this writ petition is closed. No costs. Consequently, connected miscellaneous petition is closed.

                Index             :   Yes / No                                  14.08.2023
                NCC               :   Yes / No
                Internet          :   Yes
                gk


                To

                1.The District Collector,
                  Sivaganga District,
                  Sivaganga.

2.The Project Development Officer, Sivaganga District, Sivaganga.

3.The Tahsildar, Sivaganga Taluk, Sivaganga District.

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https://www.mhc.tn.gov.in/judis WP(MD)No.17579 of 2022 B.PUGALENDHI, J.

gk WP(MD)No.17579 of 2022 14.08.2023 4/4 https://www.mhc.tn.gov.in/judis