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State of Bihar - Section

Section 103 in Bihar Board's Miscellaneous Rules, 1958

103. Responsibilities of Superintendent.

- The Superintendent or head ministerial officer of Collectorate is generally responsible for the conduct of every branch of the duties of the establishment, and is bound to bring immediately to the notice of the District Officer with the express purpose of obtaining the effectual interference of higher authority, any malpractices among the ministerial officers of which he may become aware. If he neglects to do so, he is liable to instant dismissal for connivance. A plea of ignorance of such malpractices will be received as an admission of unfitness for the high and responsible duties of his office