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State of Rajasthan - Section

Section 4 in Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007

4. Trading Margin.

- The ceiling of the trading margin over the base price in each case shall be as under:
S.No. Agency Trading Margin
1 Intra State Trading Licensee 5 paise/unit
2 Generating Company including CPP 4%
3 Distribution licensee including deemed licensee 5 paise /unit
Note. - The trading margin does not include the other charges such as application fee for open access, transmission charges, wheeling charges, SLDC’s operating charges & scheduling charges, cross subsidy surcharge etc.