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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(4)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)the offices of Presidents to be reserved for persons belonging to the category of Backward Class of citizens shall be 27 per cent of the total number of such offices in the Zilla Parishads :