Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Rajasthan - Subsection Section 39(3) in Rajasthan Registration Rules, 1955 (3)that the transaction was fraudulent [ X X X ] [Notification dated 10-1-1990, Published in R.G.G. Part IV-C, dated 24-1-1991, p. 94;].
