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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(3) in Nagpur rules Relating to the Election of Councillors

(3)If any question arises whether an elector was present at the polling station before it was closed, it shall be decided by the polling officer and his decision shall be final.] [Substituted by G. N., U. D. & P. H. D., No. NMC. 1162/ 16075-Z, dated 10th May, 1962.]