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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Manipur - Subsection

Section 86(2)(c) in The Manipur Panchayati Raj Act, 1994

(c)require any Gram Panchayat or Zilla Parishad to furnish any information or report on any matter connected with such Gram Panchayat or Zilla Parishad.