Section 19(a) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

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Union of India - Subsection

Section 19(a) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(a)The insurer may provide settlement options:

(i)On maturity or death under Unit Linked life insurance products and Unit Linked health insurance products.

(ii)on death under Unit Linked pension products.