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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(6) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(6)A sitting fee of Rs. 50 (rupees fifty only) per day in case of mufassal non-official members and Rs. 40 (Rupees forty only) in the case non-official members be paid on such days of attendance; and that no daily allowance be paid to them in addition.