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NCT Delhi - Section

Section 28 in The Delhi Registration Rules, 1976

28. Initial letters.

-The first letter of the person's name and not of his title or caste shall be guide to the letter under which the index entry is to be made. In the case of document in which the Government is concerned, index entry shall be made (amongst others) under the letter "G"/as the initial letter of Government. Entries regarding Companies Banks, etc., shall be made under the initial letter of the first word omitting the Article.Authentication of Register Books