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Supreme Court - Daily Orders

Raminder Kaur vs Bijender Singh Rana on 25 March, 2022

Bench: A.M. Khanwilkar, Abhay S. Oka

     ITEM NO.15                     Court 3 (Video Conferencing)                       SECTION IV

                                    S U P R E M E C O U R T O F              I N D I A
                                            RECORD OF PROCEEDINGS

     CONMT.PET.(C) No. 127/2022 in C.A. No. 3919-3921/2021

     RAMINDER KAUR & ANR.                                                           Petitioner(s)

                                                            VERSUS

     BIJENDER SINGH RANA & ORS.                                                     Respondent(s)

     (FOR ADMISSION )

     Date : 25-03-2022 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR
                              HON'BLE MR. JUSTICE ABHAY S. OKA


     For parties:
                                          Mr. R.K. Kapoor, Adv.
                                          Mr. Rajat Kapoor, Adv.
                                          Ms. Kheyali Singh, AOR

                                          Dr. Monika Gusain, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

We decline to interfere in this contempt petition. The contempt petition is dismissed accordingly.

However, if the petitioners so desirous may take other appropriate remedy as may be permissible in law for recovery of compensation amount.

Pending applications, if any, stand disposed of. (DEEPAK SINGH) Signature Not Verified (VIDYA NEGI) COURT MASTER (SH) Digitally signed by DEEPAK SINGH Date: 2022.03.26 COURT MASTER (NSH) 12:21:56 IST Reason: