Supreme Court - Daily Orders
Raminder Kaur vs Bijender Singh Rana on 25 March, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka
ITEM NO.15 Court 3 (Video Conferencing) SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 127/2022 in C.A. No. 3919-3921/2021
RAMINDER KAUR & ANR. Petitioner(s)
VERSUS
BIJENDER SINGH RANA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 25-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
For parties:
Mr. R.K. Kapoor, Adv.
Mr. Rajat Kapoor, Adv.
Ms. Kheyali Singh, AOR
Dr. Monika Gusain, AOR
UPON hearing the counsel the Court made the following
O R D E R
We decline to interfere in this contempt petition. The contempt petition is dismissed accordingly.
However, if the petitioners so desirous may take other appropriate remedy as may be permissible in law for recovery of compensation amount.
Pending applications, if any, stand disposed of. (DEEPAK SINGH) Signature Not Verified (VIDYA NEGI) COURT MASTER (SH) Digitally signed by DEEPAK SINGH Date: 2022.03.26 COURT MASTER (NSH) 12:21:56 IST Reason: