Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 276] [Entire Act]

Union of India - Subsection

Section 276(3) in The Cantonments Act, 2006

(3)Whoever contravenes any prohibition contained in a notice issued under sub-section (2) shall be punishable with fine which may extend to five hundred rupees.