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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(2)[ A candidate claiming admission against the Ex-Serviceman category shall require to submit a certificate to that effect duly issued by the Director, Sarink welfare Board, Gujarat State or by the District Sarnik Welfare Officer. In-Service Defence Persons / retired defence persons notified by the Ministry of Home Affairs, Police Division-II. Government of India shall require to submit certificate to that effect duly issued by the Commanding Officer of the respective unit In which they are serving or were serving just before the retirement respectively.] [Substituted by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).]