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Patna High Court - Orders

United India Insurance Company Limited vs Md. Serajuddin & Ors. on 17 December, 2014

Author: Akhilesh Chandra

Bench: Akhilesh Chandra

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Miscellaneous Appeal No.213 of 2014
                     ======================================================
                     United India Insurance Company Limited
                                                                        .... .... Appellant/s
                                                     Versus
                     Md. Serajuddin & Ors.
                                                                       .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s     :
                     For the Respondent/s      :
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
                     ORAL ORDER

4       17-12-2014

This Appeal has been placed under the heading "For Orders (On Office Notes)".

Put up this case a week after opening of Christmas Holidays enabling learned counsel for the appellant to get the defect/s removed as pointed out by the office, failing which this Appeal shall stand dismissed without further reference to a Bench.

(Akhilesh Chandra, J) Ashwini/-

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