Delhi High Court - Orders
Godrej & Boyce Manufacturing Co. Ltd vs Gas Tech Process Enginering P. Ltd on 27 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 547/2013
GODREJ & BOYCE MANUFACTURING CO. LTD. ..... Petitioner
Through: Mr. Dileep Poolakkot, Mr.
Mohammad S. and Mr. Unnimaya S.,
Advocates.
versus
GAS TECH PROCESS ENGINERING P. LTD. ..... Respondent
Through: Mr. Tarunvir S. Khehar, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.01.2023
1. Counsel for Respondent states that the name of Respondent-Company has been changed to OGSP Oil and Gas Pvt. Ltd. from OGSP Cutter Process Solutions Pvt. Ltd. as noted in order dated 25th August, 2022.
2. Counsel for Petitioner states that an application for change of name of Respondent has been filed vide Diary No. 120481/2023, however, the same is not listed today.
3. Re-notify on 19th April, 2023.
SANJEEV NARULA, J JANUARY 27, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.01.2023 17:34:37