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Calcutta High Court

M/S. Leisure Wear Exports Ltd. & Anr vs Union Of India on 1 September, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                       WP No. 189 of 2005

                             IN THE HIGH COURT AT CALCUTTA

                           Constitutional Writ Jurisdiction

                                         ORIGINAL SIDE




                                                     M/S. LEISURE WEAR EXPORTS LTD. & ANR.

                                                                                         Versus

                                                                              UNION OF INDIA



      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

      Date : 1st September, 2009.

                                                                                Appearance:
                                                                   Mr.Sourav Banerjee, Adv.
                                                                        For the petitioner.


                            The Court :- At the prayer of the learned Advocate for

the petitioner, this matter is directed to be listed on 3.9.2009 with the

endorsement (4). The learned advocate for the petitioner shall give notice to

the   learned   advocate   for   the    respondent    intimating   this   order.   No   further

adjournment is likely to be granted.

(GIRISH CHANDRA GUPTA, J.) sm.

AR(CR).