Calcutta High Court
M/S. Leisure Wear Exports Ltd. & Anr vs Union Of India on 1 September, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 189 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. LEISURE WEAR EXPORTS LTD. & ANR.
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 1st September, 2009.
Appearance:
Mr.Sourav Banerjee, Adv.
For the petitioner.
The Court :- At the prayer of the learned Advocate for
the petitioner, this matter is directed to be listed on 3.9.2009 with the
endorsement (4). The learned advocate for the petitioner shall give notice to
the learned advocate for the respondent intimating this order. No further
adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) sm.
AR(CR).