Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2 in The Bengal Drainage Rules 2. Expenditure on any scheme for the drainage and improvement of any tract of land under Act, VI (B.C.) of 1880 will be incurred on estimates adopted by the Commissioners appointed under the Act, and sanctioned by Government.
