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State of Madhya Pradesh - Section

Section 18 in The M.P. Registration of Births and Death Rules, 1999

18. Repeal and saving.

- The Madhya Pradesh Registration of Births and Deaths Rules, 1973 is hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.Format of the Report on the Working of the Act(See Rule 4)