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[Cites 0, Cited by 0] [Section 394] [Entire Act]

State of Karnataka - Subsection

Section 394(2) in Karnataka Municipal Corporations Act, 1976

(2)Notice that the such place has been registered, licensed or provided as aforesaid shall be affixed in English and in Kannada to some conspicuous place at or near the entrance to the burial or burning ground or other places aforesaid.