Meghalaya High Court
Tura Law College &Anr. vs . Smt Marbina R Marak & Anr. on 4 December, 2018
Author: H. S.Thangkhiew
Bench: H. S.Thangkhiew
Serial No. 05
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018 Date of Order: 04.12.2018
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Tura Law College &Anr. Vs. Smt Marbina R Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S.Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. K. Paul, Adv.
For the Respondent(s) : Mr. R. Kar, Adv.
Heard Mr. K. Paul, learned counsel for the petitioner and Mr. R. Kar, learned counsel for the respondent.
On the joint request of the parties, list this matter after the winter vacations. Meanwhile, Lower Court records may be called for and placed in the file.
JUDGE Meghalaya 04.12.2018 "Dari Thabah PS"