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Union of India - Section

Section 10A in The Indira Gandhi National Open University Act, 1985

10A. The [Schools of Studies] [Statute 10A on Schools of Studies, made by the Board of Management at its meetings held on May 20, 1988 and August 30, 1988 (Resolution No. 11.29.1) received the approval of the Visitor vide MHRD letter No F.5-42/.88-U.I(Desk) dated November 1, 1988.]

(1)[ The University shall have the following Schools of Studies, namely :-