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[Cites 0, Cited by 0] [Section 14(3A)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3A)(i) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(i)to make proposals to the Faculty Council for post-graduate and undergraduate studies for the establishment, maintenance and management of the University teaching Departments, institutions, libraries, laboratories and museums for study and research;