Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in The National Institutes of Technology, Science Education and Research, 2007 (d)"Council" means the Council established under sub-section (1) of section 30 [***] [Inserted by Act No. 28 of 2012], as the case may be];
