Section 29(8)(iii) in The Punjab Agricultural Produce Markets (General) Rules, 1962

[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(8)(iii) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(iii)be entitled to the same remedy and be subjected to the same responsibility as if they were employed by the committee for the management and collection of fee.]

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State of Punjab - Subsection

Section 29(8)(iii) in The Punjab Agricultural Produce Markets (General) Rules, 1962