Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act] State of Tamilnadu - Subsection Section 48(7)(i) in Alagappa University Act, 1985 (i)If the temporary vacancy is for a duration longer than one academic season, it shall be filled on the advice of the Selection Committee in accordance with the procedure indicated in the foregoing provisions: