Madhya Pradesh High Court
Hd Joshi (Hanumant Damodhar) vs The State Of Madhya Pradesh on 31 January, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 MCRC-2844-2020
The High Court Of Madhya Pradesh
MCRC-2844-2020
(HD JOSHI (HANUMANT DAMODHAR) AND OTHERS Vs THE STATE OF MADHYA PRADESH)
2
Gwalior, Dated : 31-01-2020
Shri Sunil Kumar Jain, learned counsel for the applicant.
Shri M.S. Rawat, learned Public Prosecutor, for the respondent/State.
Shri Jain prays for time. As prayed, list after one week.
(SHEEL NAGU) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
mani
SUBASRI MANI
2020.01.31
17:58:26 -08'00'